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[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Tamilnadu - Subsection

Section 83(1)(c) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(c)[ (i) The licensee may revise the rates of admission to theaters located in the areas, within the Minimum and Maximum rates as detailed below:-] [Substituted by SRO A-17/2009, dated 20.5.2009, w.r.e.f. 1.1.2007.]