(1)The area enclosed within the prison walls shall not be less than 83.61 square metres per head of the total capacity, except where land is valuable, the minimum area may be 62.71 square metres per prisoner.(2)Minimum space per prisoner in sleeping barracks. - In every sleeping barrack, the minimum space per prisoner shall be, as far as possible, 3.71 square metres and 15.83 cubic metres and in hospital wards 5.58 square metres and 23.75 cubic metres.(3)Ground area in cell. - Cell shall have a ground area of not less 8.92 square metres and a cubic capacity of at least 33.98 cubic metres per prisoner.
