Section 40(2)(n) in The Motor Transport Workers Act, 1961

[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(n) in The Motor Transport Workers Act, 1961

(n)the registers which should be maintained by employers and the returns, whether occasional or periodical, as in the opinion of the State Government may be required for the purposes of this Act; and

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Union of India - Subsection

Section 40(2)(n) in The Motor Transport Workers Act, 1961