Section 7(1)(b) in Tamil Nadu Panchayats (Determination of Claim to Trees Growing on Public Roads or other Property Vesting in or Belonging to Village Panchayats) Rules, 2001

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State of Tamilnadu - Subsection

Section 7(1)(b) in Tamil Nadu Panchayats (Determination of Claim to Trees Growing on Public Roads or other Property Vesting in or Belonging to Village Panchayats) Rules, 2001

(b)live trees on road margins which are considered as dangerous to traffic or a danger to life or health or for executing any work by or on behalf of village panchayat; and

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State of Tamilnadu - Subsection

Section 7(1)(b) in Tamil Nadu Panchayats (Determination of Claim to Trees Growing on Public Roads or other Property Vesting in or Belonging to Village Panchayats) Rules, 2001