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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(6A) in The Cotton Textiles (Control) Order, 1948

(6A)[ The Textile Commissioner, while issuing permission under sub-clause (6) shall specify the reed-space of the looms to be acquired and installed.] [Inserted by G.S.R.796, dated 20th August, 1958.]