Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 1 in The Water (Prevention and Control of Pollution) (Consent) Madhya Pradesh Rules, 1975

1. Short title and commencement.

(1)These rules may be called the Water (Prevention and Control of Pollution) (Consent) Madhya Pradesh Rules, 1975.
(2)They shall come into force with effect from the dale of their publication in the "Madhya Pradesh Gazette".