Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(l) in Bihar Entertainments Tax Act, 1948 (l)[ "Tribunal" means the Tribunal constituted under sub-Section (1) of section 34-A of the 5[Bihar Sales Tax Act, 1959 (XIX of 1959).] [Inserted by Bihar Finance Act, 1966 (1 of 1966).]
