Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(xxiii) in University of Udaipur Officers (Conditions of Service) Rules, 1976 (xxiii)"Teacher" means a teacher of the University as mentioned in 2(j) of the Act and Statutes 47 framed there under.
