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[Cites 0, Cited by 1] [Section 208(1)] [Section 208] [Entire Act]

State of Punjab - Subsection

Section 208(1)(b) in The Punjab Panchayati Raj Act, 1994

(b)has been found guilty of any corrupt practice in any election of a Gram Panchayat, Panchayat Samiti or Zila Parishad;