Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(4) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(4)Depending upon the nature of sub-system, the clinical establishments practicing Unani System of Medicine shall be further classified into mutually exclusive sub-groups: (i) Matab; (ii) Jarahat; (iii) Ilaj-bit-Tadbeer; (iv) Hifzan-e-Sehat; or (v) Any such other Unani sub-group as may be notified.