Punjab-Haryana High Court
Ram Mehar (Deceased) And Ors vs District Revenue Officer-Cum-Land ... on 31 May, 2016
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
At CHANDIGARH
R.A. No. 162/CI of 2016 (O&M) in
R.F.A. No. 6352 of 2012
Ram Mehar and another ..... Applicants
vs
District Revenue Officer-cum-Land Acquisition
Collector and others ... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal
Present: Mr. Vikas Chaudhary and Dr. Surat Singh, Advocates,
for the applicants-appellants.
Mr. Vishal Garg, Advocate, for the non-applicants/
respondents.
Rajesh Bindal, J.
For orders, see detailed reasons recorded in a separate order of even date passed in RA No. 194/CI of 2016 in RFA No. 825 of 2013 Haryana State Industrial Development Corporation Limited and others vs Pritam Singh and others.
31.5.2016 (Rajesh Bindal)
vs Judge
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