Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Ram Mehar (Deceased) And Ors vs District Revenue Officer-Cum-Land ... on 31 May, 2016

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                           At CHANDIGARH

                                         R.A. No. 162/CI of 2016 (O&M) in
                                         R.F.A. No. 6352 of 2012



Ram Mehar and another                                        ..... Applicants
                                  vs
District Revenue Officer-cum-Land Acquisition
Collector and others                                         ... Respondents


Coram:       Hon'ble Mr. Justice Rajesh Bindal


Present:     Mr. Vikas Chaudhary and Dr. Surat Singh, Advocates,
             for the applicants-appellants.

             Mr. Vishal Garg, Advocate, for the non-applicants/
             respondents.

Rajesh Bindal, J.

For orders, see detailed reasons recorded in a separate order of even date passed in RA No. 194/CI of 2016 in RFA No. 825 of 2013 Haryana State Industrial Development Corporation Limited and others vs Pritam Singh and others.





31.5.2016                                             (Rajesh Bindal)
vs                                                         Judge




                                       1 of 1


                    ::: Downloaded on - 04-06-2016 00:07:31 :::