Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Mizoram - Subsection Section 79(1) in Mizoram (Land Revenue) Act, 2013 (1)The Government shall, by notification in the official Gazette, constitute a Revenue Tribunal to be known as "The Mizoram State Revenue Tribunal" (hereinafter referred to as the Tribunal) for deciding appeals under this Act.
