Section 52(8)(b) in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

[Cites 0, Cited by 0] [Section 52(8)] [Section 52] [Entire Act]

(b)has violated any of the provisions of this Act, or its articles of association, or is no longer operating on a cooperative basis ; or

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