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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Uttarakhand - Subsection

Section 113(2) in Uttarakhand Panchayati Raj Act, 2016

(2)For the performance of functions of the Zila Panchayat the following posts of the other officers and employees in the ZilaPanchayat-
(i)Additional chief officer;
(ii)Finance officer;
(iii)Executive officer;
(iv)Engineer;
(v)Tax officer;
(vi)Junior Engineer;
(vii)District level officers of the all concerning department the subject elabarate in 11th Schdule of the Constitution.