Delhi High Court - Orders
Ms Sree Rayalseema Sugar And Energy P ... vs Union Of India & Ors on 29 July, 2025
Author: Sachin Datta
Bench: Sachin Datta
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10003/2025
MS SREE RAYALSEEMA
SUGAR AND ENERGY P LIMITED .....Petitioner
Through: Mr. Sudhir Naagar, Adv.
versus
UNION OF INDIA & ORS. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 29.07.2025 CM APPL.45408/2025 (for permission to file addl. documents)
1. This is an application filed on behalf of the petitioner / applicant, seeking to place on record additional documents.
2. Considering the averments made in the application, the same is allowed.
3. The additional documents filed along with the application are taken on record.
SACHIN DATTA, J JULY 29, 2025/at This is a digitally signed order.
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