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Delhi High Court - Orders

Ms Sree Rayalseema Sugar And Energy P ... vs Union Of India & Ors on 29 July, 2025

Author: Sachin Datta

Bench: Sachin Datta

                          $~86
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 10003/2025
                                    MS SREE RAYALSEEMA
                                    SUGAR AND ENERGY P LIMITED              .....Petitioner
                                                 Through: Mr. Sudhir Naagar, Adv.
                                                                  versus

                                    UNION OF INDIA & ORS.                                                           .....Respondents
                                                  Through:
                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                  ORDER

% 29.07.2025 CM APPL.45408/2025 (for permission to file addl. documents)

1. This is an application filed on behalf of the petitioner / applicant, seeking to place on record additional documents.

2. Considering the averments made in the application, the same is allowed.

3. The additional documents filed along with the application are taken on record.

SACHIN DATTA, J JULY 29, 2025/at This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/08/2025 at 22:19:48