Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 23 in The Orissa Fire Service Act, 1993 23. Consumption of water. - No charge shall be made by any local authority for water consumed by the Fire Service in fighting in fighting fires, filling static water tanks or such other purposes.
