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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014

(1)A Member who on the date of his appointment was in the service of the Central or a State Government may, on a journey by railway /road to join his post draw travelling allowance at the rates provided for a journey on transfer by the rules applicable to him immediately before his appointment.