Section 9 in The Punjab School Education Board Leave Regulations
9. Commencement and Termination.
- (i) Leave shall commence from the day on which transfer of charge is effected and end on the day preceding that on which the charge is resumed; provided that no transfer of charge shall be necessary in the case of casual leave.(ii)An authority competent to grant leave may permit Sundays or other recognised holidays to be prefixed and/or suffixed to leave.
