Bombay High Court
Raj Doshi Exports Private Limited, ... vs Office Of The Asstt. Assessor And ... on 25 March, 2026
Author: B. P. Colabawalla
Bench: B. P. Colabawalla
wpl-6561-2026.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L)NO.6561 OF 2026
Raj Doshi Exports Pvt. Ltd. .. Petitioner.
Versus
Office of the Asst. Assessor and
Controller & Another .. Respondents.
Digitally signed
Adv. Prakruti Joshi i/b. Mr. Prerak Sharma, for the Petitioner.
by SMITA
SMITA RAJNIKANT
RAJNIKANT JOSHI
JOSHI Date:
2026.03.26
11:17:16 +0530
Adv. Anuja Tirmali i/b. Adv. Komal Punjabi, for the Respondent-
BMC.
CORAM: B. P. COLABAWALLA &
FIRDOSH P. POONIWALLA, JJ.
DATE: MARCH 25, 2026
P. C.
1 Not on board. With the consent of the parties, taken on board.
2 The time to file Affidavit in Reply on behalf of the Corporation is
extended up to 8th April, 2026.
3 Accordingly, the time to file Affidavit in Rejoinder on behalf of
the Petitioner is also extended up to 15th April, 2026.
4 Place the above matter on 30th April, 2026.
Page 1 of 2MARCH 25, 2026 S.R.JOSHI ::: Uploaded on - 26/03/2026 ::: Downloaded on - 26/03/2026 22:18:25 ::: wpl-6561-2026.doc 5 This order will be digitally signed by the Private Secretary/ Personal Assistant of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.
[FIRDOSH P. POONIWALLA, J.] [B. P. COLABAWALLA, J.] Page 2 of 2 MARCH 25, 2026 S.R.JOSHI ::: Uploaded on - 26/03/2026 ::: Downloaded on - 26/03/2026 22:18:25 :::