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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(2)(a) in Assam Public Procurement Act, 2017

(a)in the first stage of the bidding process, the procuring entity shall invite bids containing the technical aspects and contractual terms and conditions of the proposed procurement without a bid price;