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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of West Bengal - Subsection

Section 44(2)(i) in The Bengal Money-Lenders Act, 1940

(i)the form in which a Court shall send the substance of the order referred to in sub-section (5) of section 20, and the method of circulation of the same to other Registrars;