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State of Maharashtra - Section

Section 37 in Maharashtra Paramedical Council Act, 2011

37. Power to amend Schedule.

- If it appears to the Government, on the reports of the Council or otherwise, that any paramedical subject is not specified or any paramedical subject needs to be deleted or needs some modification, the Government may, by notification in the Official Gazette, amend the Schedule so as to include therein such subject not already specified therein or omit therefrom any subject or modify the description of any subject.