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State of Assam - Section

Section 14 in The Assam Aided Higher Secondary, High and Middle Schools Management Rules, 1976

14.

Occurrence of any vacancy in a managing committee shall be reported forthwith by the secretary of the Committee to the Inspector of Schools who shall take steps to fill up the vacancy in the manner in which it was originally filled up. The proceedings of a managing committee during the continuance of such vacancy of vacancies shall not be void provided there is the required quorum.