Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 265(1)] [Section 265] [Entire Act] State of Bihar - Subsection Section 265(1)(b) in The Bihar Municipal Act, 2007 (b)by notice, give such directions to be observed by the public or by any class or Section of the public as he thinks necessary to prevent the outbreak of such disease: