Allahabad High Court
Akhilesh Chandra Upadhyay vs Union Of India And 2 Ors on 23 September, 2014
Author: Rajan Roy
Bench: Rajan Roy
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 51121 of 2014 Petitioner :- Akhilesh Chandra Upadhyay Respondent :- Union Of India And 2 Ors Counsel for Petitioner :- Mohd. Atik Ahmad Counsel for Respondent :- A.S.G.I. Hon'ble Rajan Roy,J.
Heard learned counsel for the petitioner Sri Gyan Prakash, Asstt. Solicitor General assisted by Sri Anand Tiwari for the respondents.
The matter is cognizable by the Armed Force Tribunal, Lucknow. The petitioner may approach to the said Tribunal.
The writ petition is dismissed on the ground of alternative remedy.
Order Date :- 23.9.2014 SKS