Delhi High Court - Orders
National Highways Authority Of India vs Theme Engineering Services Private Ltd ... on 22 March, 2021
Author: Jasmeet Singh
Bench: Chief Justice, Jasmeet Singh
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 56/2021 & CM APPL. 5246/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Appellant
Through: Mr. Dayan Krishnan, Sr. Adv. with
Ms. Padma Priya, Mr. Dhruv Wayar
and Mr. Sukrit Seth, Advs.
versus
THEME ENGINEERING SERVICES PRIVATE LTD & ORS.
..... Respondents
Through: Ms. Nandadevi Deka and Mr. Sudhir
Yadav, Advs. for R-1 and R-2.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 22.03.2021 List on 23.03.2021.
CHIEF JUSTICE JASMEET SINGH, J MARCH 22, 2021 sr Signature Not Verified Digitally Signed By:PANKAJ KUMAR Signing Date:24.03.2021 16:58:36