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State of Rajasthan - Section

Section 107 in Rajasthan Land Revenue (Land Records) Rules, 1957

107. Demand slip.

- Demand slip is a paper in which all kinds of agricultural Government demands according to Dhal Banchh due from a Khatedari/Gair Khatedari tenant are shown. The patwari shall prepare it eveiy year alongwith the preparation of Dhal Banchh and supply the same to each person liable to pay before the date fixed for collection so that he may know what amount he has to pay and under what heads during that year. The demand in respect of arrears year-wise and head-wise will be shown in column No. 3 and 4 and current demand headwise in column No. 5 & 6 in column No. 7 of form P-31. The Demand Slip shall be prepared on the basis of Dhal Banchh with the help of carbon paper, counter foil will be given to the person liable to pay and his signatures obtained on the foil will be retained by the Patwari. A bounded register of form P-31 containing 30-50 or 100 pages will be supplied by Tehsil to the Patwari according to the number of persons in the Dhal Banchh of the village. No cost of demand Slip shall be charged from the person concerned.