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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(57) in Uttar Pradesh Municipal Corporation Act, 1959

(57)"petroleum" means petroleum as defined in the [Petroleum Act, 1934] [Substituted by U.P. Act 14 of 1959 for Indian Petroleum Act, 1899.];