Madhya Pradesh High Court
Ashish Rajouria vs The Union Of India on 30 November, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 5059 of 2011 (ASHISH RAJOURIA Vs THE UNION OF INDIA AND OTHERS) Dated : 30-11-2023 Parties through their counsel.
As prayed, list the matter in the next week. IR if any to continue till next date of hearing.
(MILIND RAMESH PHADKE) JUDGE pwn* Signature Not Verified Signed by: PAWAN KUMAR Signing time: 30-11-2023 07:11:43 PM