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State of Rajasthan - Section

Section 37 in The Rajasthan Administrative Service Rules, 1954

37. Scale of pay.

(1)The scale of monthly pay and special pay shall be admissible to a member of the Service in accordance with rules mentioned in rule 40 of these Rules.
(2)A member of the Service on promotion to selection grade shall have his pay fixed at the minimum of the selection grade or at the stage equal to his pay in the senior scale plus Rs. 200/- whichever is higher. If the amount of pay in the said scale plus Rs. 200/- does not correspond to a stage in the selection grade, the officer shall have his pay fixed at the next higher stage. After such fixation in either manner, the annual grade increment shall be allowed on the anniversary of the date of appointment to the selection grade.