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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(1) in The Bihar Motor Transport Workers Rules, 1962

(1)The employer of every undertaking shall provide for the use of the motor transport workers at every place wherein one hundred motor transport workers or more ordinarily call, on duty during every day, an adequate canteen in or near the place where the undertaking is-situated according to the standard prescribed in this rule.