Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 11 in The Khadi And Village Industries Commission Act, 1956 11. Commission to consult the Board. The Commission shall ordinarily consult the Board with respect to the discharge of its functions under this Act.
