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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(m) in Faridabad Complex (Regulation and Development) Act, 1971

(m)the words and expressions not defined in this Act shall have the same meanings as are assigned to them in [the Haryana Municipal Act, 1973.] [Substituted by Haryana Act No. 41 of 1973.]