Gujarat High Court
Tata International Limited vs Trisuns Chemicals Industries Limited on 31 July, 2017
Author: R.M.Chhaya
Bench: R.M.Chhaya
O/IAAP/108/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
PETN. UNDER ARBITRATION ACT NO. 108 of 2017
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TATA INTERNATIONAL LIMITED....Petitioner(s)
Versus
TRISUNS CHEMICALS INDUSTRIES LIMITED,....Respondent(s)
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Appearance:
BY POST for the PETITIONER(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 31/07/2017
ORAL ORDER
Notice returnable on 1.9.2017.
(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Aug 01 00:37:27 IST 2017