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Gujarat High Court

Tata International Limited vs Trisuns Chemicals Industries Limited on 31 July, 2017

Author: R.M.Chhaya

Bench: R.M.Chhaya

               O/IAAP/108/2017                                                  ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



                    PETN. UNDER ARBITRATION ACT NO. 108 of 2017

         ==========================================================
                     TATA INTERNATIONAL LIMITED....Petitioner(s)
                                     Versus
               TRISUNS CHEMICALS INDUSTRIES LIMITED,....Respondent(s)
         ==========================================================
         Appearance:
         BY POST for the PETITIONER(s) No. 1
         ==========================================================

                CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA

                                   Date : 31/07/2017


                                     ORAL ORDER

Notice returnable on 1.9.2017.

(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Aug 01 00:37:27 IST 2017