9. Constitution of fire division, sub-divisions and fire stations.
- The Government may -(a)constitute fire zones and fire divisions within the Bihar State.(b)divide such fire Zones into fire divisions, and fire divisions into fire subdivisions, and specify the fire divisions, fire sub-divisions and fire stations in fire zone, fire division and fire sub-division respectively; and(c)define the limits and extent of , fire divisions, fire sub-divisions and fire stations as may be necessary for administrative and operational efficiency.
