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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Odisha - Subsection

Section 53(2)(d) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(d)To visit regularly the residence of the juvenile/child under their supervision and also places of employment or school attended by such juveniles and to submit regularly fortnightly reports as prescribed in Form IX;