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[Cites 0, Cited by 0] [Section 294(5)] [Section 294] [Entire Act]

Union of India - Subsection

Section 294(5)(d) in The Companies Act, 1956

(d)as from such date as may be specified by the Central Government in the order aforesaid, the appointment of the sole selling agent shall be regulated by the terms and conditions as varied by the Central Government.