Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 2 in The University Grants Commission (Disqualification, Retirement and Conditions of Service of Members) Rules, 1956

2. Definitions.

- In these rules, unless the context otherwise requires-
(a)"Chairman" means the Chairman of the Commission;
(b)"Commission" means the University Grants Commission established under Section 4; and
(c)"section" means a section of the University Grants Commission Act. 1956.