Bombay High Court
Madhavrao S/O. Sonbaji Lingade vs The State Of Maharashtra And Others on 10 February, 2020
Bench: T.V. Nalawade, M.G. Sewlikar
1 Appeal 815 of 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
21 CRIMINAL APPEAL NO.815 OF 2018
MADHAVRAO S/O. SONBAJI LINGADE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
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Shri. S.S. Choudhari, Advocate, for appellant.
Shri. K.S. Patil, Additional Public Prosecutor, for
respondent No.1.
Shri. V.V. Bhavthankar, Advocate, for respondents 2 and 3.
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Coram: T.V. NALAWADE &
M.G. SEWLIKAR, JJ.
Date: 10 FEBRUARY 2020
ORDER:
Learned counsel for the appellant seeks time. On his request, stand over to 23-3-2020.
(M.G. SEWLIKAR, J.) (T.V. NALAWADE, J.) rsl ::: Uploaded on - 13/02/2020 ::: Downloaded on - 08/06/2020 16:04:04 :::