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State of Madhya Pradesh - Section

Section 39 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

39.

It shall be the duty of the various Committees of Courses to make recommendations in proper time to the Curriculum Committee on matters relevant to clauses (b), (c), (d) and (e) of Regulation 49 of Chapter X and to the Examination Committee on matters relevant to clauses (b), (f) and (g) of Regulation 88 of Chapter XIII of these Regulation.