Supreme Court - Daily Orders
C.I.T vs M/S Samsung India Electronics Ltd. on 4 April, 2014
\210ITEM NO.11 COURT NO.5 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2011
CC 21452/2011
(From the judgement and order dated 20/04/2011 in ITA No.39/2010,
of The HIGH COURT OF DELHI AT N. DELHI)
C.I.T Petitioner(s)
VERSUS
M/S SAMSUNG INDIA ELECTRONICS LTD. Respondent(s)
(With appln. for c/delay in filing SLP and office report)
WITH S.L.P.(C)...CC NO. 122 of 2012
(With appln. for c/delay in filing SLP and office report)
Date: 04/04/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. S.K. Bagaria,ASG
Mr. Rupesh Kumar, Adv.
Ms. N. Annapoorni, Adv.
Ms. Anil Katiyar, Adv.
Mr. B.V. Balaram Das,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(Usha Bhardwaj) [Sharda Kapoor] A.R.-cum-P.S.) Court Master