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State of Tamilnadu - Section

Section 23 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

23. It is most important at the time of selection, demarcation, or clearing of boundaries, that a careful record should be kept and filed with the settlement papers to show the time, the cost, and the name of the responsible officer supervising the work, and in the case of selection or the alteration of a boundary, a statement of the description and situation of each point and the run of the line from it, must be recorded and should be signed by (or the names at least given of) the village officers and fores t subordinates who were present.