Bombay High Court
Shashikant Appu Nair vs Mahendra K. Salian And Anr on 26 October, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 26th October, 2018 FOR REJECTION (ORIGINAL SIDE MATTERS) :
73 NMAL/1963/2014 ) None present.
APP/209/2014 ) CP/579/2013 ) P.C. : Applicants and/or their Advocate to ) remove office objections on the Notice 75 NMAL/2008/2014 ) of Motions and get the same numbered APPL/99/2014 ) and registered on or before 24.11.2018, CHS/1446/2008 ) failing Notice to Motions to stand S/1482/2008 ) rejected for non-removal of office ) objections under O.S.Rule 986. 76 NMAL/2059/2014 ) APP/800/2005 ) ) 77 NMAL/2066/2014 ) APPL/570/2014 ) MPTL/644/2014 ) TP/466/2010 ) ) 78 NMAL/2069/2014 ) APPL/569/2014 ) CP/416/2013 ) ) 80 NMAL/2082/2014 ) ) 82 NMAL/2110/2014 ) APPL/578/2014 ) NMSL/1806/2014 ) ADMS/92/2012 ) ) 86 NMAL/2229/2014 ) APP/534/2010 ) NMS/3217/2008 ) S/2677/2008 ) ) 88 NMAL/2285/2014 ) APPL/628/2014 ) MPT/106/2012 ) TP/902/1999 ) Date : 26.10.2018 Prothonotary & Senior Master ::: Uploaded on - 02/11/2018 ::: Downloaded on - 02/11/2018 23:05:52 :::