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Max Vigil Security Pvt. Ltd. vs Deputy Commissioner Of Income Tax on 20 February, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

      ITEM NO.25                                COURT NO.4                  SECTION III

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                  Petition(s) for Special Leave to Appeal (C)            No(s).     4241/2020

      (Arising out of impugned final judgment and order dated 03-12-2019
      in TA No. 735/2019 passed by the High Court Of Gujarat At
      Ahmedabad)

      MAX VIGIL SECURITY PVT. LTD.                                           Petitioner(s)

                                                       VERSUS

      DEPUTY COMMISSIONER OF INCOME TAX                                      Respondent(s)

      (FOR ADMISSION and I.R.)

      WITH
      Diary No(s). 3688/2020 (XI-A)
      (FOR ADMISSION and I.R. and IA No.28644/2020-CONDONATION OF DELAY
      IN FILING)

      Date : 20-02-2020 This petition was called on for hearing today.

      CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE S. RAVINDRA BHAT

      For Petitioner(s)                  Ms.   Manisha T. Karia, AOR
                                         Ms.   Aarti Goyal, Adv.
                                         Ms.   Sukhda Kalra, Adv.
                                         Mr.   Adarsh Kumar, Adv.

                                         Mr.   Haris Beeran, Adv.
                                         Mr.   Mushtaq Salim, Adv.
                                         Mr.   Usman Ghani Khan, Adv.
                                         Mr.   Azhar Assees, Adv.
                                         Mr.   Adhil Saifudheen, Adv.
                                         Mr.   Radha Shyam Jena, AOR
      For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Reason: Tag with C.A. No. 2830 of 2016.

(R. NATARAJAN) (NISHA TRIPATHI) AR-cum-PS BRANCH OFFICER