Calcutta High Court
Commissioner Of Income Tax Kol-Ii vs Sbi Home Finance Ltd on 13 June, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
G.A.1045 of 2011
G.A.1046 of 2011
ITAT No. 71 of 2011
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income-tax)
Original Side
COMMISSIONER OF INCOME TAX KOL-II, KOL. Appellant
Versus
SBI HOME FINANCE LTD. Respondent
For Appellant : Mr.P.Dudhoria For Respondent :
BEFORE:
The Hon'ble JUSTICE BHATTACHARYA The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 13th June,2011.
THE COURT : As prayed for by the learned advocate for the appellant to enable the appellant to take effective steps for service of notice upon the respondent in the current address, let the matter appear after four weeks.
Photostat certified copy of this order be made available to the parties upon compliance of usual formalities.
( BHATTACHARYA, J.) ( DR. SAMBUDDHA CHAKRABARTI, J.) Rsg AR(CR) 2