Calcutta High Court
Bhagwati Developers P. Ltd vs The Peerless General Finance & ... on 30 August, 2013
Author: Subhro Kamal Mukherjee
Bench: Subhro Kamal Mukherjee
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ACO No. 126 of 2013
APO No. 347 of 1996
BHAGWATI DEVELOPERS P. LTD.
Versus
THE PEERLESS GENERAL FINANCE & INVESTMENT LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE SUBHRO KAMAL MUKHERJEE
The Hon'ble JUSTICE MRINAL KANTI CHAUDHURI
August 30, 2013.
For Petitioner/Respondent : Mr. Abhijit Chatterjee
Mr. T. Nag Chowdhury Mr. A. Basu.
For Appellant/Respondent : Mr. S. K. Kapoor Mr. Jishnu Saha.
The Court : Put up the application for review along with the application for taking note of death of the respondent no.4, on September 13, 2013 under the heading "new application".
(SUBHRO KAMAL MUKHERJEE, J.) (MRINAL KANTI CHAUDHURI, J.) sm AR[CR]