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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(c) in The Oil And Natural Gas Commission (Transfer Of Undertaking And Repeal) Act,1993

(c)to dig holes or perform any other functions for the purposes of measuring or prospecting for the availability of oil and natural gas; and