Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 78 in The Stamp Act, 1977 (1920 A. D.)

78. [Omitted 'Act to be translated and sold cheaply. - The Government shall make provision for the sale of translation of this Act in the principal vernacular languages of the territories administered by it at a price not exceeding twenty-five paise per copy.' by Act No. XII of 2011, dated 25th April, 2011.]

[* * *]