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[Cites 0, Cited by 0] [Section 74(13)] [Section 74] [Entire Act]

State of Jharkhand - Subsection

Section 74(13)(ii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(ii)in case of any illegal article being found warranting legal action, the article and the visitor shall be detained and the police informed. The visitor and such article shall be handed over to the police;