Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Union of India - Subsection Section 32(4) in The Mediation Act, 2023 (4)The [Part-Time Member1] 1 shall be entitled to such travelling and other allowances as may be prescribed1Subs. by Notification No. S.O. 4506(E), for “ Member” (w.e.f. 13-10-2023).
